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[Cites 0, Cited by 0] [Section 110(1)] [Section 110] [Entire Act]

Union of India - Subsection

Section 110(1)(b) in Finance (No. 2) Act, 2014

(b)the 1st March, 2011 and up to 16th March, 2012 (both days inclusive) in relation to Chapter 71 specified therein, covered under the first notification, that is the date prior to the date of the second notification,