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[Cites 0, Cited by 1] [Section 16] [Entire Act]

State of Karnataka - Subsection

Section 16(1) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(1)The Comptroller shall be a whole-time officer of the University appointed by the Vice Chancellor on the basis of the selection by the Board from out of a panel of three names recommended by the State Government.