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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(1)(a) in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006

(a)The applicant may obtain the prescribed application form (Form No. 16), from e-Seva or down load from Andhra Pradesh Fire Service Web Site "www.fireservices.ap.gov.in" or from any District Fire Office or Directorate of Fire Services;