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State of Kerala - Section

Section 3 in Sree Sankaracharya University of Sanskrit Act, 1994

3. The University.

(1)The Chancellor, the Pro-Chancellor, the Vice-Chancellor, [Pro-Vice-Chancellor] [Inserted by Act No. 7 of 2009.] the Principal Dean of Studies and the members of the Syndicate and Academic Council, for the time being, shall constitute a body corporate by the name of "Sree Sankaracharya University of Sanskrit".
(2)The University shall have perpetual succession and a common seal, and shall sue and be sued by the said name.
(3)The head quarters of the University shall be at Kalady, the birth place of Sree Adi Sankaracharya, in Ernakulam District.