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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 21(b) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Act, 2014

(b)the Government Officers, including the police officers and the members of the judicial service, are given periodic sensitization and awareness training on the issues relating to the Act ;