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[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

State of Assam - Subsection

Section 27(5)(i) in The Assam Fixation of Ceiling on Land Holdings Rules, 1957

(i)a cultivating tenant or sub-tenant under sub-rule (1) of Rule 16 or sub-rule (1) of Rule 17............75 nP.