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[Cites 0, Cited by 0] [Section 28A] [Entire Act]

State of Odisha - Subsection

Section 28A(4) in Orissa Zilla Parishad Election Rules, 1994

(4)In Form No. 12 after the words. "Total number of ballot paper found in the ballot boxes of polling stations", the words "or total number of votes recorded as per voting machine" shall be inserted.]