Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act] State of Mizoram - Subsection Section 60(1)(a) in Mizoram Cooperative Societies Act, 2006 (a)observe and follow the provisions of this Act, rules bye laws and abide by the decisions taken by general body, management committee and other committees;