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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(i) in Rajasthan State Road Transport Service(Prevention of Ticketless Travel) Act, 1975

(i)"conductor" means the servant of the corporation designated as such and includes any person authorised by the corporation for the purpose of supplying ticket for travelling by a motor vehicle;