Supreme Court - Daily Orders
Commissioner Of Income Tax Jaipur Ii vs State Bank Of India on 30 October, 2017
ITEM NO.55 REGISTRAR COURT. 2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C) No(s). 12502/2017
COMMISSIONER OF INCOME TAX JAIPUR II Petitioner(s)
VERSUS
STATE BANK OF BIKANER AND JAIPUR Respondent(s)
(list only SC 12502 and 12503/2017 before chamber judge
list only SC 14063/17 on 14.09.2017 before registrar court - rp dtd
02.08.2017)
WITH
SLP(C) No. 12503/2017 (XV)
SLP(C) No. 14063/2017 (XV)
SLP(C) No. 20394/2017 (XV)
Date : 30-10-2017 This petition was called on for hearing today.
For Petitioner(s) Ms.Gargi Khanna,Adv.
Ms.Anil Katiyar, AOR
For Respondent(s)
Tarun Gupta, AOR
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No.12502/2017 & 12503/2017 As per tracking report, notice sent to the common sole respondent has been received back undelivered. Hence, Ld.counsel for the petitioner shall file the fresh particulars of the said respondent within a period of four weeks and he shall also take fresh Signature Not Verified steps for the service of notice to him within the same Digitally signed by SUSHMA KUMARI BAJAJ period.
Date: 2017.10.31 15:41:19 IST Reason:
….......2 ITEM NO.55 -2- SLP(C) No. 14063/2017 Four weeks time as last chance is given to the sole respondent to file the counter affidavit.
Four weeks time as last chance is also given to the Ld.counsel for the petitioner to file an I.A. for amendment of cause title.
List the matter again on 11.12.2017.SLP(C) No. 20394/2017
Four weeks time is given to the Ld.counsel for the petitioner to file an I.A. for amendment of cause title.
Ld.counsel for the petitioner has failed to file the spare copies for issuance of notice to the unserved respondent, in spite of order dated 28.07.2017 of the Hon'ble Court. Therefore, the matter shall be processed for listing before the Hon'ble Judge in Chambers for further directions. Await orders and list thereafter.
SANJAY PARIHAR Registrar SB