Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 143 in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965 143. [* * *] [Sections 142, 143 and 143A were deleted by Maharashtra 31 of 1999, Section 8.]
