Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Supreme Court - Daily Orders

C.I.T-Viii New Delhi vs M/S Green World Corp. on 10 January, 2014

ò

ITEM NO.25                  COURT NO.10             SECTION IIIA


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil)....../2013
                                           CC 22485/2013

(From the judgement and order dated 30/11/2010 in ITA No.1277/2010, of The
HIGH COURT OF DELHI AT N. DELHI)

C.I.T-VIII NEW DELHI                                 Petitioner(s)

                   VERSUS

M/S GREEN WORLD CORP.                             Respondent(s)
(With appln(s) for c/delay in filing SLP,c/delay in refiling SLP and office
report)

Date: 10/01/2014    This Petition was called on for hearing today.

CORAM :
          HON’BLE MR. JUSTICE ANIL R. DAVE
          HON’BLE MR. JUSTICE S.A. BOBDE

For Petitioner(s)         Mr. K. Radhakrishnan, Sr.Adv.
                          Mr. Rupesh Kumar, Adv.
                          Ms. Anita Sahni, Adv.
                       Ms.Anil Katiyar, Adv.
For Respondent(s)


             UPON hearing counsel the Court made the following
                                 O R D E R

Delay condoned.

Issue notice.

Tag with SLP (C) No.10193 of 2012.

[Usha Bhardwaj] [Sneh Bala Mehra] A.R-cum-P.S. Assistant Registrar