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State of Madhya Pradesh - Section

Section 17 in The M.P. State Warehousing Corporation Rules, 1971

17. Annual Statement of Account and Balance Sheet.

- The Board of Directors shall cause the books of the Corporation to be balanced on the last working day of month in every year and the annual accounts shall be set out as follows :-
(a)A Balance Sheet in Form A.
(b)A Profit and Loss Account in Form B.