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[Cites 0, Cited by 0] [Section 50(4)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(4)(ii) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(ii)regularity in conducting the quarterly meetings of the Specialized Adoption Agencies and uploading of the minutes of such meetings in the Child Adoption Resource Information and Guidance System;