Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act] NCT Delhi - Subsection Section 82(1)(g) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000 (g)fraudulently or without the authority as the case may be attempts to do any of the foregoing acts or willfully abets the doing of any such acts.