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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2) in The Orissa Khadi and Village Industries Board Rules, 1956

(2)The audited statement of receipts and expenditure together with the report of the Examiner of Local Accounts, Orissa shall be submitted to the State Government not later than the 31st July following.]Form-I[Rule 16]Programme of work to be done during the year