Section 10(5) in The M.P. Housing Board Regulations, 1977
(5)Functions of the committee. - The Board may,-(i)refer to any such committee, for enquiry any report, any matter relating to any of the purposes of the Act; and(ii)delegate to any such committee, by specific resolution and subject to such restrictions as the Board may specify in this behalf, any of the powers and duties of the Board;(iii)every committee shall conform to such instructions and directions as may, from time to time, be given to it by the Board.
