Madras High Court
M.Arivarasu vs The District Collector on 11 September, 2025
W.P.No.7843 of 2020
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 11.09.2025
CORAM :
THE HONOURABLE MR. MANINDRA MOHAN SHRIVASTAVA,
CHIEF JUSTICE
AND
THE HONOURABLE MR.JUSTICE G.ARUL MURUGAN
W.P.No.7843 of 2020
M.Arivarasu .. Petitioner
Vs.
1. The District Collector
Tiruppur District
Tiruppur.
2. The Commissioner
Corporation of Tiruppur
Tiruppur.
3. The Assistant Commissioner
Corporation of Tiruppur
Zone No.1, Tiruppur.
4. Prakalya Workshop
S.F. 350/2B1
Velampalayam Village
Tiruppur. .. Respondents
Prayer : Petition filed under Article 226 of the Constitution of India
seeking a writ of Mandamus directing the respondents 1 to 3 herein
to take strict action against the 4th respondent herein for causing
health hazards to the residents of Thanneer Pandal Colony, Tiruppur
by shifting it to some other place.
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W.P.No.7843 of 2020
For Petitioner : Mr.K.Govi Ganesan
For Respondents : Mr.M.Habeeb Rahman
Government Advocate for R1
for Respondent-1
Ms.P.Shanthi for R2 & R3
Mr.C.Prabhakaran for R4
ORDER
(Order of the Court was made by the Hon'ble Chief Justice) Learned counsel for petitioner submits that in view of the subsequent development and fourth respondent having vacated the land, no further orders are required to be passed.
2. Petition is, accordingly, disposed. There shall be no order as to costs.
(MANINDRA MOHAN SHRIVASTAVA, CJ) (G.ARUL MURUGAN,J) 11.09.2025 Index : Yes/No Neutral Citation : Yes/No ____________ Page 2 of 4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 17/09/2025 02:36:58 pm ) W.P.No.7843 of 2020 kpl To
1. The District Collector Tiruppur District Tiruppur.
2. The Commissioner Corporation of Tiruppur Tiruppur.
3. The Assistant Commissioner Corporation of Tiruppur Zone No.1, Tiruppur.
____________ Page 3 of 4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 17/09/2025 02:36:58 pm ) W.P.No.7843 of 2020 THE HON'BLE CHIEF JUSTICE AND G.ARUL MURUGAN,J.
(kpl) W.P.No.7843 of 2020 11.09.2025 ____________ Page 4 of 4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 17/09/2025 02:36:58 pm )