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State of Madhya Pradesh - Section

Section 26 in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

26. Registration of additional qualifications.

- If any person whose name is entered in the State Register of Practitioners obtain any title, diploma or other qualification in Ayurvedic or Unani Systems of Medicine or Naturopathy he shall on application made in this behalf in the prescribed manner and on payment of a fee of five rupees be entitled to have an entry stating such other title, diploma or other qualification made against his name in the State Register of Practitioners either in substitution for, or in addition to, any entry previously made.