National Green Tribunal
Kaiga Anuvidyut Sthawarad vs Nuclear Power Corporataion Of India Ltd ... on 7 February, 2022
Bench: K Ramakrishnan, K. Satyagopal
Item No.09:
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
Appeal No. 14 of 2019 (SZ) &
I.A. No. 19 of 2020 (SZ) &
I.A. No. 117 of 2020 (SZ)
(Through Video Conference)
IN THE MATTER OF:
Kaiga Anuvidyut Sthawarad and Ors. ...Appellant(s)
Versus
Nuclear Power Corporation of
India Ltd. (NPCIL) and Ors.
...Respondent(s)
Date of hearing: 07.02.2022.
CORAM:
HON'BLE MR. JUSTICE K. RAMAKRISHNAN, JUDICIAL MEMBER
HON'BLE DR. SATYAGOPAL KORLAPATI, EXPERT MEMBER
For Appellant(s): Mr. B.S. Pai
For Respondent(s): Mr. Shivathanu Mohan for Ramasubramaniam
Associates for R1
Ms. Me. Saraswathy for R2
ORDER
1. The above case has been posted to today for hearing. 1
2. Mr. B.S. Pai, who represents the appellant, submitted that because voluminous documents will have to be relied on, if it is posted in physical hearing it will be more convenient as there is connectivity problem in their area and they may not be able to do the virtual hearing effectively. However, with great hope, we feel that we may be able to presume physical hearing by 2nd week of February, 2022, we feel that one more opportunity can be given to the appellant to get ready with the matter.
3. I.A. No. 117 of 2020 has been filed by the appellant to receive certain additional documents. Those documents are received subject to be its reliability, admissibility and relevancy to be considered at the time of hearing. With the above observation I.A. No. 117 of 2020 is allowed and disposed of and the documents are received subject to above observation.
4. Parties are directed to file their written submissions, if any, on or before 25.02.2022 and get ready with the matter on 10.03.2022.
5. For hearing, post on 10.03.2022.
...................................J.M. (Justice K. Ramakrishnan) ................................E.M. (Dr. Satyagopal Korlapati) Appeal No.14/2019 7th February, 2022. AM.
2