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NCT Delhi - Section

Section 35 in The Delhi Metro Railway (Operation And Maintenance) Act, 2002

35. Other terms and conditions and procedure to be followed.

(1)The other terms and conditions of the Fare Fixation Committee, and the procedure to be followed by that committee shall be such as may be prescribed.
(2)The metro railway administration shall provide to the Fare Fixation Committee all reasonable facility for the discharge of its duties under this Act.