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State of Odisha - Section

Section 48 in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

48. Repayment to be accounted for in the Cash Book and Register of Personal Ledger Accounts in the Tahsil Office.

(1)All repayments, whether made through the Revenue Inspector or directly in the Tahasil Office, shall be noted by the Tahasildar in Column 4 of the cash book and its subsequent remittance to treasury in Column 8 of cash book as well as in Columns 12 to 18 of the Register of Personal Ledger Account maintained by him.
(2)The Tahasildar shall sign in Column 19 of the Register of Personal Ledger Account in token of the correctness of the entries in Columns 12 to 18.