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[Cites 0, Cited by 0] [Section 6A(5)] [Section 6A] [Entire Act]

State of Rajasthan - Subsection

Section 6A(5)(b) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956

(b)travelling and daily allowances in respect of journeys (including journeys outside India) undertaken by him in the discharge of his official duties or in the public interest.