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[Cites 0, Cited by 0] [Section 21(6)] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(6)(b) in Andhra Pradesh Mutually Aided Co-Operative Societies Act, 1995

(b)they did not conduct their annual General Body Meeting within six months of closure of the co-operative accounting:year, or a requisitioned meeting of the General Body within the specified time ;