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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Mizoram - Subsection

Section 8(q) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(q)To make special provision for students belonging to the State of Mizoram for admission in any course of the University or in a constituent college, affiliated college, regional centre or study centre;