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[Cites 0, Cited by 0] [Section 633(2)] [Section 633] [Entire Act]

State of Uttar Pradesh - Subsection

Section 633(2)(ii) in Rules under the United Provinces Excise Act, 1910

(ii)a duly executed special bond in Form P.D. 16 or a reference to a general bond in Form P.D. 15.