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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(1)(e) in West Bengal Value Added Tax Act, 2003

(e)a co-operative society registered or deemed to be registered under the West Bengal Co-Co-operative Societies Act, 1983,(West Ben. Act XLV of 1983) ,