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State of Uttar Pradesh - Section

Section 205J in U.P. Zamindari Abolition and Land Reforms Rules, 1952

205J.

Unless a special appointment is made, the Settlement Officer shall also be appointed Record Officer on taking over. He shall as far as his settlement duties allow, supervise the survey and record operations and shall issue such order for the conduct and procedure thereof as may be necessary subject to the law and rules regulating survey and record operation.