Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(8) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(8)In the case of Central Academic Service Facilities or Units, the Head shall be appointed by the Director from amongst the Institute's faculty or technical staff having appropriate expertise.