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Supreme Court - Daily Orders

Sonawala Company Pvt. Ltd. vs Tardeo Properties Pvt. Ltd. . on 16 November, 2015

Bench: Chief Justice, Shiva Kirti Singh, Amitava Roy

  ITEM NO.54                             COURT NO.1                 SECTION IX

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

  Petition for Special Leave to Appeal (C)...CC No.19373/2015

  (Arising out of impugned final judgment and order dated 28/09/2015
  in WPL No. 2501/2015 passed by the High Court of Bombay)

  SONAWALA COMPANY PVT. LTD.                                         Petitioner(s)

                                                VERSUS

  TARDEO PROPERTIES PVT. LTD. AND ORS.                               Respondent(s)

  I.A. 1/2015(with permission to file SLP and interim relief and
  office report)

  Date : 16/11/2015 This matter was called on for hearing today.

  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
                         HON'BLE MR. JUSTICE AMITAVA ROY

  For Petitioner(s)
                                   Mr. Ravindra Keshavrao Adsure,Adv.

  For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

List the matter on 20th November, 2015.

(Neetu Khajuria) (Viond Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.11.16 18:07:25 IST Reason: