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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Gujarat - Subsection

Section 54(2) in Gujarat Elementary Education Rules, 2010

(2)Copies of the minutes shall the District, and if the Education Committee is Municipal Education Committee also to the municipality for which it has been constituted. On receipt by such Municipality of copies of such minutes, they shall be placed before the next meeting of the Municipality.