Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6A(4)] [Section 6A] [Entire Act] Bengal Presidency - Subsection Section 6A(4)(b) in The Bengal Patni Taluks Regulation, 1819 (b)whenever a patni taluk shall have been divided or the rent payable in respect thereof shall have been distributed under section 6B,