Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 1 in Rajasthan Right to Information Rules, 2001

1. Short title and commencement.

- (i) These rules may be called the Rajasthan Right to Information Rules, 2001.
(ii)They shall come into force from the date of their publication in the Official Gazette.