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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 25(1)(c) in Securities And Exchange Board Of India (Venture Capital Funds) Regulations, 1996

(c)to ascertain whether the provisions of the Act and these regulations are being complied with by the venture capital fund; and