Supreme Court - Daily Orders
Wildlife First vs Ministry Of Forest And Environment on 14 February, 2014
Author: Chief Justice
Bench: Chief Justice
\214
ITEM NO.MM-15 COURT NO.1 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. NO.5 IN WRIT PETITION (CIVIL) NO.109 OF 2008
WILDLIFE FIRST & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln(s) for ex-Parte stay, directions, exemption from filing O.T.,
impleadment and office report)
Date: 14/02/2014 This Petition was MENTIONED today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE RANJAN GOGOI
For Petitioner(s)
Mr. P.K. Manohar, AOR
For Respondent(s) Mr. Syed Tanweer Ahmad, Adv.
Ms. S.K. Bajwa, Adv.
Mr. D.S. Mahra, AOR
Mr. Shreekant N. Terdal, AOR
UPON being mentioned the Court made the following
O R D E R
List the interlocutory application for direction next Friday (21.02.2014) before the appropriate Bench.
|(Chetan Kumar) | |(Savita Sainani) | |Court Master | |Assistant Registrar |