Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(c) in Karnataka Shops and Commercial Establishments Act, 1961 (c)"child" means a person who has not completed his [fourteenth year] [Substituted by Act 25 of 1997 w.e.f. 12.2.1998.];
