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State of West Bengal - Section

Section 269 in The West Bengal Motor Vehicles Rules, 1989

269. Display of photograph together with the name and the licence number of the person engaged in driving a motor cab.

- Every motor cab within the Authority for any other region, also within such other region, shall carry a copy of the photograph, together with the name and the address and the licence number of the person engaged in driving it. Such photograph, name and licence number shall be so placed as to be clearly visible to the hirer when inside the motor cab.