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[Cites 0, Cited by 0] [Section 369] [Entire Act]

State of Haryana - Subsection

Section 369(1) in Punjab Jail Manual

(1)Indents in quadruplicate (IAFZ 2091) for ammunition, shall be submitted to the Inspector-General for submission to the [State Government] [For Haryana 'State Government' substituted in place of Local Govt vide Correction slip 32 dated 9.2.84.], not later than the 15th March of each year. The following scale of ammunition per man is sanctioned annually :-[Warders - 40 rounds ball, 50 rounds blank and 30 rounds buckshot.] [Resol. No. 11 486-497 of 6.9.1993.]Only ammunition expended and such as may have deteriorated and needs renewal shall be indented for.