Section 10 in The Orissa Civil Services (Classification, Control & Appeal) Rules, 1962
10. Appointment to Class-I Service and Posts.
- All appointments to State Civil Services, [Group-A] [Substituted by G.A. Department Notification No.17902-S.C./3-2/99/(Part-I)/Gen. dated 23.5.2000.] and State Civil Posts [Group-A] [Substituted by G.A. Department Notification No.17902-S.C./3-2/99/(Part-I)/Gen. dated 23.5.2000.] shall be made by the Governor:Provided that the Governor may be a general or special order and subject to such conditions as he may specify, delegate to any other authority the power to make such appointment.
