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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(3) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(3)Non-official members of the council travelling by rail shall furnish a certificate to the effect that they travelled by the first class. They shall also furnish when claiming full travelling allowance for journeys by rail, a certificate in one of the following forms according to the circumstances:-I Certified that concessional rates were not obtainable for any of the journeys covered by this bill.ORII Certified that concessional rates obtainable for the journeys on.. (date) could not be availed of for the following reasons:Explanation. - Members of the First Class Committee will be entitled to accommodation by the highest class other than air-conditioned accommodation provided on the line by which they travel. They may draw, in addition to the actual fare of the class by which they travel, an allowance (for incidental expenses) calculated at the rate of 6 paise per kilometre in lieu of half of the first-class fare.