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Central Administrative Tribunal - Delhi

Shri Yogesh Kumar vs Union Of India on 25 July, 2008

      

  

  

 Central Administrative Tribunal
Principal Bench

OA No.441/2008

New Delhi, this the 25th day of July, 2008

Honble Mrs. Meera Chhibber, Member (J)
Honble Dr. Ramesh Chandra Panda, Member (A)

Shri Yogesh Kumar
Aged about 30 years,
S/o Shri Inderpal Singh,
R/o Village and Post office,
Visundara, Via Aurangabad,
District Bulandshahar,
(U.P.)
 Applicant.
(By Advocate : Shri S. K. Gupta)

vs.

1.	Union of India
	through Secretary,
	Department of Posts,
	Dak Tar Bhawan,
	Ashoka Road,
	New Delhi.

2.	Chief Post Master General,
	U. P. Circle,
	Lucknow.

3.	Post Master General,
	Agra circle,
	Agra.

4.	Superintendent of Post Offices,
	District Bulandshahar,
	Bulandshahar (U.P.)
 Respondents.
(By Advocate : Shri A. K. Trivedi for Sh. R. V. Sinha)

: O R D E R (oral ) :

Mrs. Meera Chhibber, Member (J), Counsel for the applicant seeks permission to withdraw this OA. Accordingly, this OA is dismissed as withdrawn.




(Dr. Ramesh Chandra Panda)				(Mrs. Meera Chhibber)
       Member (A)						       Member (J)

/pj/