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Supreme Court - Daily Orders

Angammal Educational Trust Rep. By Its ... vs State Of Tamil Nadu And Anr. Rep. By Its ... on 7 March, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.102                                   COURT NO.6             SECTION XII

                                     S U P R E M E C O U R T O F     I N D I A
                                             RECORD OF PROCEEDINGS

     Civil Appeal No. 9253/2010

     ANGAMMAL EDUCATIONAL TRUST REP. BY ITS CHAIRMAN                      Appellant(s)

                                                         VERSUS

     STATE OF TAMIL NADU AND ANR. REP. BY ITS SECRETARY Respondent(s)

     WITH
     C.A.                No.   9272/2010   (XII)
     C.A.                No.   9302/2010   (XII)
     C.A.                No.   9269/2010   (XII)
     C.A.                No.   9304/2010   (XII)
     C.A.                No.   9301/2010   (XII)
     C.A.                No.   9303/2010   (XII)
     C.A.                No.   9307/2010   (XII)
     C.A.                No.   9310/2010   (XII)
     C.A.                No.   9309/2010   (XII)
     C.A.                No.   9311/2010   (XII)
     C.A.                No.   9306/2010   (XII)
     C.A.                No.   9305/2010   (XII)
     C.A.                No.   9308/2010   (XII)
     C.A.                No.   9300/2010   (XII)
     C.A.                No.   9262/2010   (XII)
     C.A.                No.   9277/2010   (XII)
     C.A.                No.   9279/2010   (XII)
     C.A.                No.   9280/2010   (XII)
     C.A.                No.   9278/2010   (XII)
     C.A.                No.   9284/2010   (XII)
     C.A.                No.   9294/2010   (XII)
     C.A.                No.   9295/2010   (XII)
     C.A.                No.   9297/2010   (XII)
     C.A.                No.   9296/2010   (XII)
     C.A.                No.   9299/2010   (XII)
     C.A.                No.   9285/2010   (XII)
     C.A.                No.   9281/2010   (XII)
     C.A.                No.   9283/2010   (XII)
     C.A.                No.   9276/2010   (XII)
     C.A.                No.   9287/2010   (XII)
     C.A.                No.   9298/2010   (XII)
     C.A.                No.   9293/2010   (XII)
     C.A.
Signature Not Verified   No.   9291/2010   (XII)
     C.A.
Digitally signed by
NIDHI AHUJA              No.   9270/2010   (XII)
Date: 2018.03.07
     C.A.
17:09:37 IST
Reason:                  No.   9275/2010   (XII)
     C.A.                No.   9289/2010   (XII)
     C.A.                No.   9292/2010   (XII)

                                                                                         1
Civil Appeal No. 9253/2010 etc.

C.A.   No.   9288/2010   (XII)
C.A.   No.   9290/2010   (XII)
C.A.   No.   9267/2010   (XII)
C.A.   No.   9268/2010   (XII)
C.A.   No.   9266/2010   (XII)
C.A.   No.   9255/2010   (XII)
C.A.   No.   9265/2010   (XII)
C.A.   No.   9264/2010   (XII)
C.A.   No.   9256/2010   (XII)
C.A.   No.   9263/2010   (XII)
C.A.   No.   9260/2010   (XII)
C.A.   No.   9259/2010   (XII)
C.A.   No.   9274/2010   (XII)
C.A.   No.   9261/2010   (XII)
C.A.   No.   9258/2010   (XII)
C.A.   No.   9273/2010   (XII)
C.A.   No.   9254/2010   (XII)
C.A.   No.   9257/2010   (XII)
C.A.   No.   9271/2010   (XII)

Date : 07-03-2018 These matters were called on for hearing today.

CORAM :
             HON'BLE MR. JUSTICE A.K. SIKRI
             HON'BLE MR. JUSTICE ASHOK BHUSHAN

For parties
                         Ms.   V. Mohana, Sr. Adv.
                         Mr.   B. Ragumath, Adv.
                         Mr.   A. Arockiaraj, Adv.
                         Mr.   Vijay Kumar, AOR

                         Mrs. Geetha Kovilan, AOR

                         Mr.   Aravindh S., Adv.
                         Mr.   C. Paramasivam, Adv.
                         Mr.   A. Lakshmi Narayanan, Adv.
                         Mr.   Rakesh K. Sharma, AOR

                         Mr. V. Subramaniam, Adv.
                         Mr. Anzu K. Varkey, Adv.
                         Mr. Balaji Srinivasan, AOR

                         Ms. N. Annapoorani, AOR

                         Mr. V. Balachandran, AOR

                         Mr. Naresh Kumar, AOR

                         Mr. K. Paarivendhan, Adv.
                         Mr. William Vinoth Kumar, Adv.

                                                                    2
Civil Appeal No. 9253/2010 etc.

                       Mr. V. N. Raghupathy, AOR

                       M/S. Arputham Aruna And Co, AOR

                       Ms. K. V. Bharathi Upadhyaya, AOR

                       Mr. Vikas Singh Jangra, AOR

                       Mr. Jitendra Kumar, AOR

                       Mr.   M.   A. Chinnasamy, AOR
                       Ms.   C.   Rubavathi, Adv.
                       Mr.   V.   Senthil Kumar, Adv.
                       Mr.   P.   Raja Ram, Adv.

                       Mr. E. M. S. Anam, AOR

                       Mr. Nikhil Nayyar, AOR

                       Mr. K. K. Mani, AOR

                       Mr. Romy Chacko, AOR

                       Mr. V. Prabhakar, Adv.
                       Ms. Jyoti Parashar, Adv.
                       Mr. N. J. Ramchandar, Adv.
                       Mrs. Revathy Raghavan, AOR

                       Mr. B. Balaji, AOR

                       Mr. T. Harish Kumar, AOR

                       Mr. A. N. Arora, AOR

                       Mr. K. V. Vijayakumar, AOR


            UPON hearing the counsel the Court made the following
                               O R D E R

As prayed for, the matters may not be listed tomorrow, 08.03.2018.

(NIDHI AHUJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER 3