Supreme Court - Daily Orders
Angammal Educational Trust Rep. By Its ... vs State Of Tamil Nadu And Anr. Rep. By Its ... on 7 March, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.102 COURT NO.6 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 9253/2010
ANGAMMAL EDUCATIONAL TRUST REP. BY ITS CHAIRMAN Appellant(s)
VERSUS
STATE OF TAMIL NADU AND ANR. REP. BY ITS SECRETARY Respondent(s)
WITH
C.A. No. 9272/2010 (XII)
C.A. No. 9302/2010 (XII)
C.A. No. 9269/2010 (XII)
C.A. No. 9304/2010 (XII)
C.A. No. 9301/2010 (XII)
C.A. No. 9303/2010 (XII)
C.A. No. 9307/2010 (XII)
C.A. No. 9310/2010 (XII)
C.A. No. 9309/2010 (XII)
C.A. No. 9311/2010 (XII)
C.A. No. 9306/2010 (XII)
C.A. No. 9305/2010 (XII)
C.A. No. 9308/2010 (XII)
C.A. No. 9300/2010 (XII)
C.A. No. 9262/2010 (XII)
C.A. No. 9277/2010 (XII)
C.A. No. 9279/2010 (XII)
C.A. No. 9280/2010 (XII)
C.A. No. 9278/2010 (XII)
C.A. No. 9284/2010 (XII)
C.A. No. 9294/2010 (XII)
C.A. No. 9295/2010 (XII)
C.A. No. 9297/2010 (XII)
C.A. No. 9296/2010 (XII)
C.A. No. 9299/2010 (XII)
C.A. No. 9285/2010 (XII)
C.A. No. 9281/2010 (XII)
C.A. No. 9283/2010 (XII)
C.A. No. 9276/2010 (XII)
C.A. No. 9287/2010 (XII)
C.A. No. 9298/2010 (XII)
C.A. No. 9293/2010 (XII)
C.A.
Signature Not Verified No. 9291/2010 (XII)
C.A.
Digitally signed by
NIDHI AHUJA No. 9270/2010 (XII)
Date: 2018.03.07
C.A.
17:09:37 IST
Reason: No. 9275/2010 (XII)
C.A. No. 9289/2010 (XII)
C.A. No. 9292/2010 (XII)
1
Civil Appeal No. 9253/2010 etc.
C.A. No. 9288/2010 (XII)
C.A. No. 9290/2010 (XII)
C.A. No. 9267/2010 (XII)
C.A. No. 9268/2010 (XII)
C.A. No. 9266/2010 (XII)
C.A. No. 9255/2010 (XII)
C.A. No. 9265/2010 (XII)
C.A. No. 9264/2010 (XII)
C.A. No. 9256/2010 (XII)
C.A. No. 9263/2010 (XII)
C.A. No. 9260/2010 (XII)
C.A. No. 9259/2010 (XII)
C.A. No. 9274/2010 (XII)
C.A. No. 9261/2010 (XII)
C.A. No. 9258/2010 (XII)
C.A. No. 9273/2010 (XII)
C.A. No. 9254/2010 (XII)
C.A. No. 9257/2010 (XII)
C.A. No. 9271/2010 (XII)
Date : 07-03-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For parties
Ms. V. Mohana, Sr. Adv.
Mr. B. Ragumath, Adv.
Mr. A. Arockiaraj, Adv.
Mr. Vijay Kumar, AOR
Mrs. Geetha Kovilan, AOR
Mr. Aravindh S., Adv.
Mr. C. Paramasivam, Adv.
Mr. A. Lakshmi Narayanan, Adv.
Mr. Rakesh K. Sharma, AOR
Mr. V. Subramaniam, Adv.
Mr. Anzu K. Varkey, Adv.
Mr. Balaji Srinivasan, AOR
Ms. N. Annapoorani, AOR
Mr. V. Balachandran, AOR
Mr. Naresh Kumar, AOR
Mr. K. Paarivendhan, Adv.
Mr. William Vinoth Kumar, Adv.
2
Civil Appeal No. 9253/2010 etc.
Mr. V. N. Raghupathy, AOR
M/S. Arputham Aruna And Co, AOR
Ms. K. V. Bharathi Upadhyaya, AOR
Mr. Vikas Singh Jangra, AOR
Mr. Jitendra Kumar, AOR
Mr. M. A. Chinnasamy, AOR
Ms. C. Rubavathi, Adv.
Mr. V. Senthil Kumar, Adv.
Mr. P. Raja Ram, Adv.
Mr. E. M. S. Anam, AOR
Mr. Nikhil Nayyar, AOR
Mr. K. K. Mani, AOR
Mr. Romy Chacko, AOR
Mr. V. Prabhakar, Adv.
Ms. Jyoti Parashar, Adv.
Mr. N. J. Ramchandar, Adv.
Mrs. Revathy Raghavan, AOR
Mr. B. Balaji, AOR
Mr. T. Harish Kumar, AOR
Mr. A. N. Arora, AOR
Mr. K. V. Vijayakumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
As prayed for, the matters may not be listed tomorrow, 08.03.2018.
(NIDHI AHUJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER 3