Supreme Court - Daily Orders
Cit Large Tax Payers Unit vs M/S Indian Railway Finance Corp. Ltd. on 24 March, 2014
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ITEM NO.26 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 4561/2014
(From the judgement and order dated 31/10/2013 in ITA No.1189/2011 of The
HIGH COURT OF DELHI AT N. DELHI)
CIT LARGE TAX PAYERS UNIT Petitioner(s)
VERSUS
M/S INDIAN RAILWAY FINANCE CORP. LTD. Respondent(s)
(With appln(s) for c/delay in filing SLP and office report)
Date: 24/03/2014 This Petition was called on for hearing today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Mohan Parasaran, Solicitor General
Ms. A. Subhashini, Adv.
Mrs Anil Katiyar, Adv.
Mr. D. L. Chidananda, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) 25006 of 2012.
|(Jayant Kumar Arora) | |(Saroj Saini) | |Sr. P.A. | |Court Master |