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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(2) in The Haryana State Agricultural Marketing Board (Sale of Immovable Property) Rules, 2000

(2)The words and expressions used in these rules, but not defined, shall have the same meaning as assigned to them respectively in the Punjab Agricultural Produce Markets Act, 1961.