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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37(h) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(h)to the payment of any expense incurred by. the University in carrying out the provisions of this Act, and the Statutes and the Regulations made thereunder; and