Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(1) in Government Savings Promotion General Rules, 2018 (1)An Account opened in the name of a minor shall be operated by,-(i)the guardian, if opened by the guardian;(ii)the minor, if opened by the minor.
