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State of Haryana - Section

Section 60 in Punjab Jail Manual

60. [ Special permission to be accorded to other persons [Part II, Rule 275.]

] - [Save as herein before in these rules provided, no person shall be admitted into any Jail unless he is accompanied by or has obtained the permission, in writing, of the Superintendent, the Magistrate of the District, or the Inspector-General.] [See para 310.]