Jammu & Kashmir High Court - Srinagar Bench
Ut Th. Police Station Chadoora vs Mansoor Ahmad Mir & Ors on 12 July, 2022
Author: Sanjay Dhar
Bench: Sanjay Dhar
ITEM NO. 36.
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
Crl R No. 08/2022
UT th. Police Station Chadoora
...Petitioner(s)
Through: Ms. Reekha Wangnoo, GA vice
Mr. Satinder Singh Kala, AAG. .
VERSUS
Mansoor Ahmad Mir & Ors.
...Respondent(s)
Through: Mr. M.M. Dar, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
ORDER
12.07.2022 Learned counsel for the petitioner is directed to furnish copy of the petition to Mr. M.M. Dar, learned counsel for the respondents, who may file his response by or before next date of hearing.
List on 18th August 2022. Xerox copy of the trial court record be also summoned.
(Sanjay Dhar) Judge SRINAGAR 12.07.2022 Showkat