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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(3) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(3)The Board may, from time to time delegate, subject to such conditions as it may deem fit, administrative and financial powers to any others officer under its control and supervision to the extent considered necessary for its efficient functioning.