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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(3) in Tamil Nadu Handloom and Handloom Silk Weaving Workers Social Security and Welfare Scheme, 2006

(3)A registered manual-worker whose membership ceased under sub-clause (2) may be re-admitted by the Executive Officer or any other officer authorised in this behalf by the Board.